Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Madhya Pradesh - Subsection Section 37(k) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998 (k)the conditions under which Colleges may be admitted to the privileges of the Vishwavidyalaya and withdrawal of such privileges;
