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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1) in The Inland Waterways Authority Of India Rules, 1986

(1)The budget estimates of the Authority for every financial year shall be prepared by the Chairman or such employee of the Authority as may be authorised to him in this behalf, in Forms A-1 to A-5 annexed to these rules sufficiently in advance of the date specified in sub-rule (4).