Bombay High Court
Apl Apollo Tubes Limited (Formerly ... vs Union Of India And 2 Ors on 12 October, 2018
Bench: M.S. Sanklecha, Riyaz I. Chagla
25-WP-681-18.doc
Sharayu Khot.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 681 OF 2018
M/s. APL Apollo Tubes Limited ...Petitioner
Versus
Union of India & Ors. ...Respondents
----------
Mr. Ragvendra Sharma, a/w Ms. Rutuja Pawar, i/b S.C. Tiwari,
for the Petitioner.
Mr. Pradeep S. Jetly, a/w Mr. J.B. Mishra, for the Respondents.
----------
CORAM : M.S. SANKLECHA &
RIYAZ I. CHAGLA, JJ.
DATE : 12 October 2018
ORDER :
1. Shri. Sharma, the learned Counsel appearing in support of the Petition, seeks to amend the Petition by bringing 1 / 2 October 12, 2018 ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 00:40:43 ::: 25-WP-681-18.doc on record grievance which are subsequent to filing of the Petition.
2. As the Petition is not yet been admitted, the amendment is allowed. The amendment to be carried out by 17th October 2018.
3. Amended copy to be served upon the Respondents immediately thereafter.
4. The Petition is adjourned to 23rd October 2018.
[RIYAZ I. CHAGLA J.] [M.S. SANKLECHA, J.] 2 / 2 October 12, 2018 ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 00:40:43 :::