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Bombay High Court

Apl Apollo Tubes Limited (Formerly ... vs Union Of India And 2 Ors on 12 October, 2018

Bench: M.S. Sanklecha, Riyaz I. Chagla

                                                                                   25-WP-681-18.doc




Sharayu Khot.

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                           WRIT PETITION NO. 681 OF 2018



      M/s. APL Apollo Tubes Limited                                            ...Petitioner

                Versus

      Union of India & Ors.                                                    ...Respondents

                                                ----------

      Mr. Ragvendra Sharma, a/w Ms. Rutuja Pawar, i/b S.C. Tiwari,
      for the Petitioner.

      Mr. Pradeep S. Jetly, a/w Mr. J.B. Mishra, for the Respondents.


                                                ----------


                                                  CORAM : M.S. SANKLECHA   &
                                                          RIYAZ  I. CHAGLA, JJ.

                                                  DATE     : 12 October 2018


      ORDER :

1. Shri. Sharma, the learned Counsel appearing in support of the Petition, seeks to amend the Petition by bringing 1 / 2 October 12, 2018 ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 00:40:43 ::: 25-WP-681-18.doc on record grievance which are subsequent to filing of the Petition.

2. As the Petition is not yet been admitted, the amendment is allowed. The amendment to be carried out by 17th October 2018.

3. Amended copy to be served upon the Respondents immediately thereafter.

4. The Petition is adjourned to 23rd October 2018.

[RIYAZ I. CHAGLA J.] [M.S. SANKLECHA, J.] 2 / 2 October 12, 2018 ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 00:40:43 :::