Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126] [Entire Act] State of Rajasthan - Subsection Section 126(1) in The Manual of Departmental Orders (1)To write the name of the Officer reported upon, the service to which he belongs and the year to which the assessment relates on the top of each sheet of the Annual Performance Appraisal form.