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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(4) in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

(4)Employees shall not submit applications directly for appointment to higher posts in the University or for advance increments or for other kinds of preferment.But, they may submit their claims to higher posts through the Officers under whom they work if they have any special representations to make.