Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Ishwar (Since Deceased) Thr. Lrs vs Bhim Singh on 9 January, 2023

     ITEM NO.3                            REGISTRAR COURT. 1                 SECTION IV-B

                                      S U P R E M E C O U R T O F             I N D I A
                                              RECORD OF PROCEEDINGS

                                    BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     Petition(s) for Special Leave to Appeal (C)                             No(s).     29899/2017

     ISHWAR (SINCE DECEASED)                        THR. LRS & ORS.                 Petitioner(s)

                                                             VERSUS

     BHIM SINGH & ANR.                                                              Respondent(s)
     (ALTERNATIVE ARRANGEMENT ISSUED )

     Date : 09-01-2023 This petition was called on for hearing today.

     For Petitioner(s)
                                               Mr Dinesh Verma, Adv.
                                               Mr Rajat Sharma, Adv.
                                               Mr. Subhasish Bhowmick, AOR

     For Respondent(s)
                                               Mr Sanchar Anand, Adv.
                                               Mr Aman Kumar Thakur, Adv.
                                               Ms Sumbul Ausaf, Adv.
                                               Mr. Devendra Singh, AOR

                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Respondent nos. 1 and 2 have filed counter affidavit. Petitioner nos. 2 to 7 are duly represented. As per office report, ld. Counsel for the petitioner has not taken appropriate steps in respect of deceased petitioner no.1 despite last opportunity having been granted, however, ld. Counsel for petitioner nos. 2 to 7 submits that legal representatives of deceased petitioner no.1 are already on record. Office to verify and update the records.

Registry to process the matter for listing before the Signature Not Verified Hon'ble Judge in Chambers for necessary directions.

Digitally signed by GEETA AHUJA Date: 2023.01.10 17:08:14 IST Reason:

H. SHASHIDHARA SHETTY Registrar