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State of Meghalaya - Section

Section 1 in The Garo Hills District (Awil Fees) Act, 1960

1. Short title, extent and commencement.

(1)This Act may be called the Garo Hills District (Awil Fees), Act, 1960.
(2)It extends to the whole of the Garo Hills District.
(3)It shall come into force at once.