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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(17)(b) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(b)any audio or visual or audio-visual live performance or presentation; and the expression "programming service" shall be construed accordingly;