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Punjab State Civil Supplies ... vs M/S. Sanman Rice Mills on 8 October, 2018

Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.1                             COURT NO.1                 SECTION IV-B

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 24404/2017

     (Arising out of impugned final judgment and order dated 10-01-2017
     in FAO No. 3837/2015 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     PUNJAB STATE CIVIL SUPPLIES
     CORPORATION LTD. & ANR.                                            Petitioner(s)

                                                   VERSUS

     M/S. SANMAN RICE MILLS & ORS.                                       Respondent(s)

     (WITH IA 93833/2018,93834/2018,93835/2018)

     Date : 08-10-2018 This matter was called on for hearing today.

     CORAM :
                           HON'BLE THE CHIEF JUSTICE
                           HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                           HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)               Mr.   Nitin Kaushal, Adv.
                                     Mr.   Pallav Mongia, AOR
                                     Ms.   Nupur Trivedi, Adv.
                                     Mr.   Sabyasachi Bhaduri, Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard the learned counsel for the petitioners and perused the relevant material.

Delay condoned.

Application for exemption from filing certified copy of the impugned order is allowed.

Issue notice.

COURT MASTER ASSISTANT REGISTRAR Date: 2018.10.08 17:06:21 IST Reason: