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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax vs Sesa Resources Ltd on 28 March, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.26                            COURT NO.10               SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6938/2018

     (Arising out of impugned final judgment and order dated 16-08-2017
     in TA No. 57/2016 passed by the High Court of Judicature at Bombay
     At Goa)

     PRINCIPAL COMMISSIONER OF INCOME TAX                            Petitioner(s)

                                                  VERSUS

     SESA RESOURCES LTD                                              Respondent(s)

     (IA No.39955/2018-CONDONATION OF DELAY IN FILING)

     Date : 28-03-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)             Mr. Sandeep Sethi, ASG.
                                   Mr. Guru Krishna Kumar, Sr. Adv.
                                   Mr. S. S. Rizvi, Adv.
                                   Mr. Rupesh Kumar, Adv.
                                   Mrs. Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Tag with SLP(C)…..CC No.7131-7140/2012.

(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2018.03.28 17:38:48 IST Reason: