Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs Sesa Resources Ltd on 28 March, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
ITEM NO.26 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6938/2018
(Arising out of impugned final judgment and order dated 16-08-2017
in TA No. 57/2016 passed by the High Court of Judicature at Bombay
At Goa)
PRINCIPAL COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SESA RESOURCES LTD Respondent(s)
(IA No.39955/2018-CONDONATION OF DELAY IN FILING)
Date : 28-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Sandeep Sethi, ASG.
Mr. Guru Krishna Kumar, Sr. Adv.
Mr. S. S. Rizvi, Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Tag with SLP(C)…..CC No.7131-7140/2012.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by SWETA DHYANI Date: 2018.03.28 17:38:48 IST Reason: