Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Manipur - Subsection Section 37(1) in Manipur Excise Rules, 1962 (1)These rules will apply only to exports from a distillery, bonded laboratory, bonded factory or bonded warehouse in the Union Territory of Manipur.
