Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(1) in The Orissa Money-lenders' Act, 1939 (1)a loan advanced by the State Government or by any local body authorised by the State Government or by a Co-operative Society;
