36. Order on appeal to be communicated to the officer concerned.
- A copy of the order to appeal shall be sent to the Collector whose order form the subject matter of appeal.[Chapter-VI] [Inserted vide O.G.E. No. 100 dated 17.1.2002 vide S.R.O.No. 824/01 dated 19.11.2001] Of Asessment of Guideline value
