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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(1)(m) in The Uttarakhand Police Act, 2007

(m)to perform all such other duties and discharge such responsibilities, as may be enjoined on them by the State Government or an Authority, empowered to issue such directions under any law for the time being in force;