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Custom, Excise & Service Tax Tribunal

Customs Ahmedabad vs Shri Samir Vora ( Vice President Of Adani ... on 3 December, 2024

            Customs, Excise & Service Tax Appellate Tribunal
                   West Zonal Bench at Ahmedabad
                           REGIONAL BENCH-COURT NO. 3

                   Customs Appeal No. 10003 of 2024 - DB

(Arising out of Order in Original AHM-CUSTM-000-COM-17-23-24 dated 03/10/2023 passed
by passed by Commissioner of Customs, Ahmedabad))

Commissioner of CUSTOMS -
Customs Ahmedabad                                                 ........Appellant
1 Floor, Customs House,
 st

Ashram Road, Navrangpura,
Ahmedabad- 380009
                                      VERSUS
Shri Samir Vora
( Vice President of Adani Enterprises Ltd. )                      ......Respondent

Adani House, Nr. Mithakhali Circle, Navrangpura, Ahmedabad-380009 APPEARANCE:

Shri Girish Nair, Assistant Commissioner (AR) for the Appellant Shri Hardik Modh, Advocate for the Respondent CORAM: HON'BLE MEMBER (JUDICIAL), MR. RAMESH NAIR HON'BLE MEMBER (TECHNICAL), MR. RAJU DATE OF HEARING: 21.11.2024 DATE OF DECISION: 03.12.2024 The appeal is disposed of. For order, see order of date in Customs Appeal No. 10001 of 2024.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Raksha