Supreme Court - Daily Orders
Babita@Chhabina Pani vs Uma Satapathy on 27 August, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.15 COURT NO.11 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).25927/2018
(Arising out of impugned final judgment and order dated 16-02-2018
in RFA No.139/2009 passed by the High Court of Orissa at Cuttack)
BABITA @ CHHABINA PANI Petitioner(s)
VERSUS
UMA SATAPATHY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.112199/2018-CONDONATION OF
DELAY IN FILING and IA No.112200/2018-EXEMPTION FROM FILING O.T.
and IA No.116131/2018-EXEMPTION FROM FILING O.T. and IA
No.116129/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS)
Date : 27-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr.Shubhranshu Padhi, AOR
Mr.P.Kavin Prabhu, Adv.
Mr.Ashish Yadav, Adv.
For Respondent(s)
Mr.Manoj C. Mishra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending applications, if any, stand disposed of.
(Ashok Raj Singh) (Chander Bala)
Court Master Court Master
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2018.08.27
17:55:50 IST
Reason: