Supreme Court - Daily Orders
B. Surender vs Union Of India on 23 July, 2018
ITEM NO.10 REGISTRAR COURT. 1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
IA 85650/2018, in WRIT PETITION (CIVIL) Diary No(s). 309/2018
B. SURENDER & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 23-07-2018 These matters were called on for hearing today.
For Petitioner(s)
Mr. R. C. Kaushik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Unregistered Writ Petition is allowed to be withdrawn.
KAPIL MEHTA Registrar 23.7.2018 sb Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.07.25 16:50:55 IST Reason: