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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(51) in The Bihar Prohibition And Excise Act, 2016

(51)"pachwai" means fermented rice, millet or other grain - whether mixed with any liquidor not,and any liquid obtained there from, whether diluted or undiluted; but does not include beer;