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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(6) in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947

(6)"local area" means any area notified as such in the Official Gazette under Section 3;[* * * * * ] [Clause (1) was deleted by Bombay 61 of 1958, Section 3 (2) (b).]