Section 9(8)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

[Cites 0, Cited by 0] [Section 9(8)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(8)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)has professional qualification but the matter in respect of which such practice is to be set up are such as are likely to give his clients an unfair advantage by reason of his previous official position; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 9(8)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984