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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2)(b) in Kerala Grants and Leases (Modification of Rights) Act, 1980

(b)the form of and the particulars to be contained in, any appeal under sub-section (1) of section 6 and the fee for such appeal;