Section 11(2)(a) in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)facility to the registering officer to lock the e-stamp certificate used in an instrument which has been accepted for registration by him;

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