Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 9 in The National Tax Tribunal Act, 2005 9. Resignation of Chairperson and other Members .- The Chairperson or any other Member may, by notice in writing under his hand addressed to the Central Government, resign his office.
