Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(a) in The Delhi Rent Control Act, 1958 (a)to any premises belonging to the Government; [***] [The word "or" omitted by Act 57 of 1988, section 2 (w.e.f. 1-12-1988)]
