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State of Rajasthan - Section

Section 229 in Rules of the High Court of Judicature for Rajasthan, 1952

229. Paper book to be type written.

- Unless otherwise ordered, every copy included in a paper book shall be type written and the paper book shall be paged. The index shall indicate the pages of all the papers included in the paper book together with their identification numbers, as entered in the general index prepared in the Court below. Papers flagged and not included in the paper book shall also be entered in the general Index along with their identification numbers.