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Madhya Pradesh High Court

M/S Pappu Constructions Through Mr. ... vs M.P. State Mining Corporation Limited on 12 May, 2023

Author: Vivek Rusia

Bench: Vivek Rusia

                                   1
 IN      THE       HIGH COURT OF MADHYA PRADESH
                         AT INDORE
                               BEFORE
                   HON'BLE SHRI JUSTICE VIVEK RUSIA
                        ON THE 12 th OF MAY, 2023
                     ARBITRATION CASE No. 4 of 2016

BETWEEN:-
M/S  PAPPU   CONSTRUCTIONS     THROUGH   MR.
RAJKAPUR SINGH PROPRIETOR 3, CHOUHAN BHAWAN
COMPOUND, STATION ROAD, VIKROLI (WEST),
MUMBAI (MAHARASHTRA)

                                                                .....PETITIONER
(BY SHRI LUCKY JAIN, LEARNED COUNSEL FOR THE PETITIONER)

AND
1.    M.P. STATE MINING CORPORATION LIMITED
      MANAGING DIRECTOR REG. OFICE - BLOCK NO.
      1, SECOND FLOOR (A), PARYAVAS BHAWAN, JAIL
      ROAD, ARERA HILLS, BHOPAL (MADHYA
      PRADESH)

2.    THE SENIOR DY GENERAL MANGER MP STTE
      MINING       CORPORATION SUB   OFFICE
      MEGHNAGAR JHABUA (MADHYA PRADESH)

                                                             .....RESPONDENTS
(NONE)

      T h is petition coming on for orders this day, t h e cou rt passed the
following:
                                    ORDER

The present arbitration case is listed on a PUD received from a learned sole Arbitrator.

Vide order dated 25.02.2023, Justice N.K. Jain (Sole Arbitrator) has refused himself to act as an Arbitrator due to problem in eyesight.

Since, his request is genuine, I deem it proper to appoint Justice Shri 2 Alok Verma, (Retired Judge) of High Court of M.P. The proceedings will continue from the stage where earlier Arbitrator has left the arbitration proceedings.

After obtaining consent in writing from Justice Shri Alok Verma, (Retired Judge) of High Court of M.P., the registry is directed to dispatch a copy of this order to the following:-

"Justice Shri Alok Verma, (Retired Judge) of High Court of M.P., Mob. No.:- 9425007479. Accordingly, PUD stands disposed of.
(VIVEK RUSIA) JUDGE VS VARSHA Digitally signed by VARSHA SINGH DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh,

2.5.4.20=ad8aed076f51c5157d5d26e3158ff46c8a5c 15bb38ce7fd3b366b4d5691b1e71, SINGH pseudonym=41D19C4981B2A07EF9B36FB10CDFB8 29251EA3AB, serialNumber=99392DA1124ECC0232F9705F701A2 16D4EA0E5486056576130BB7E0D805E18EB, cn=VARSHA SINGH Date: 2023.05.18 14:28:37 +05'30'