Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 15 in Bihar and Orissa Excise Rules, 1919

15.

Account of all exports shall be kept, in the prescribed form, by the officer in charge of the distillery, brewery or warehouse.