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[Cites 0, Cited by 0] [Section 32(11)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(11)(b) in The State Financial Corporations Act, 1951

(b)elsewhere, also by an additional District Judge ][or by any Judge of the principal Court of civil jurisdiction] [ Inserted by Act 77 of 1972, Section 21, (w.e.f. 30-12-1972).].