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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for LPG Storage, Handling and Bottling Facilities) Regulations, 2019

(b)"Approved Type" , in respect of an equipment, means the specific approval for use of the equipment under specified conditions by competent authority or authorized person, in this behalf, as the case may be;