Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act] State of Tamilnadu - Subsection Section 34(8)(b) in The Tamil Nadu Co-Operative Societies Act, 1983 (b)the members of the board nominated by the financing bank or the board of other registered society or other interest;