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Supreme Court - Daily Orders

B. Ravi Yadav vs A. Bharath Reddy (Died) Thr Lrs. . on 12 January, 2017

Author: Chief Justice

Bench: Chief Justice, Arun Mishra

                                           IN THE SUPREME COURT OF INDIA

                                            CIVIL APPELLATE JURISDICTION

                                    REVIEW PETITION (CIVIL) NO.3831 OF 2016
                                                      IN
                                 SPECIAL LEAVE PETITION (CIVIL) NO.29455 OF 2016

     B. Ravi Yadav                                                               … Petitioner

                                                           Versus

     A. Bharath Reddy (D) through LRs & Ors.                                     … Respondents

                                                        O R D E R

Prayer for hearing in open Court is rejected. The instant petition for review has been filed by the petitioner against the dismissal of his aforementioned special leave petition vide this Court’s order dated 17.10.2016.

Having carefully perused the petition for review and the papers connected therewith, we do not find any reason for reconsideration of the order impugned.

The review petition is, accordingly, dismissed.

.………………..……………….…....…CJI. (Jagdish Singh Khehar) .………………...…………………….……J. (Arun Mishra) New Delhi;

January 12, 2017.

Signature Not Verified

Digitally signed by SATISH KUMAR YADAV Date: 2017.01.13 16:59:39 TLT Reason:

CHAMBER MATTER                                         SECTION IVA

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

R.P.(C) No.3831/2016 In SLP(C) No.29455/2016 B. RAVI YADAV Petitioner(s) VERSUS A. BHARATH REDDY (DIED) THR LRS. AND ORS. Respondent(s) (With appln.(s) for hearing in open Court) Date : 12/01/2017 This petition was circulated today. CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R Prayer for hearing in open Court is rejected.
The review petition is dismissed in terms of the signed order.
(SATISH KUMAR YADAV) (RENUKA SADANA) AR-CUM-PS ASSISTANT REGISTRAR (Signed order is placed on the file)