Madhya Pradesh High Court
Jayesh Chohtel vs The State Of Madhya Pradesh on 20 April, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-4811-2017 (JAYESH CHOHTEL Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 20-04-2018 List alongwith Cr.A. No.1841/2017.
(S.K. SETH) (SMT. ANJULI PALO)
JUDGE JUDGE
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Digitally signed by
SANTOSH MASSEY
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Date: 2018.04.23 12:36:04 -07'00' santoshm Pr a hy ad M of rt ou C h ig H