Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(c) in The Prevention of Food Adulteration Rules, 1955

(c)[ A paper slip of the size that goes round completely from the bottom to top of the container, bearing the signature and code and serial number of the Local (Health) Authority, shall be pasted on the wrapper, the signature or the thumb-impression of the person from whom the sample has been taken being affixed in such a manner that the paper's slip and the wrapper both carry a part of the signature or thumb-impression: [Inserted by G.S.R. 4(E), dated 4-1-1977 (w.e.f. 4-1-1977).]