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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(3)(b) in The First Statutes of Indian Institute of Technology Goa, 2017

(b)Meetings of the Committee shall ordinarily be convened by the Chairman either on his motion or at the request of the Director or on a requisition signed by not less than three members of the Committee.