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[Cites 0, Cited by 0] [Section 42A] [Entire Act]

Union of India - Subsection

Section 42A(1) in Aircraft Rules, 1937

(1)Taking into account the likely impact of fatigue on the level of alertness of flight crew members and cabin crew members, the maximum limits of flight time, flight duty period and duty period of flight crew members as well as cabin crew members, and also the minimum rest periods required to be observed by such crew members, may be specified by the Director-General.