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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(3)(e) in Bihar Secretariat Service Rules, 2010

(e)The inter-se seniority of those candidates, whose recommendation had been received from Bihar Public Service Commission / Bihar Staff Selection Commission but their merit was not mentioned, shall be determined on the basis of their educational qualification and if their educational qualification are same, their inter-se seniority shall be determined on the basis of age. But their seniority shall be determined below those candidates who were recommended / appointed with their merit by same transaction and in same year.