Section 5(4) in U.P. Fisheries (Development and, Control) Rules, 1954
(4)The following would be Financial Sources of this fund;-(a)Departmental Budget received from the State Government and the financial assistance from the Central Government or any other organization or body;(b)Self-contributory fund received from Public Undertakings of Central/State Government and all nationalized banks;(c)Interest received on fund/dividends/Bonus amount;(d)Amount received through charity/donation;(e)Nidhi /amount received under different schemes, programs and policies of State Government / Central Government.
