Section 26 in Banning of Unregulated Deposit Schemes Act, 2019
26. Punishment for contravention of section 10.
- Whoever fails to give the intimation required under sub-section (1) of section 10 or fails to furnish any such statements, information or particulars as required under sub-section (2) of that section, shall be punishable with fine which may extend to five lakh rupees.
