Delhi High Court - Orders
Shri Ji Projects vs Curo India P Ltd on 9 April, 2026
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 238/2017
SHRI JI PROJECTS .....Appellant
Through: Mr. Bankim Garg, Proxy Adv.
versus
CURO INDIA P LTD .....Respondent
Through: Mr. Varinder Kumar Sharma, Adv.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 09.04.2026
1. An adjournment is sought on the ground that Ms. Anusuya Salwan, learned counsel for the appellant is not available today.
2. Renotify on 04.08.2026.
MANOJ KUMAR OHRI, J APRIL 9, 2026 ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:33:22