Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 87 in The Maharashtra Irrigation Act, 1976 87. Provisions of this part not to apply to acquisition under section 44. The provisions in relation to compensation in this Part shall not apply to compensation claimed or awarded under the provisions of section 44.
