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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Ammonium Nitrate Rules, 2012

(2)All operations associated with stevedoring, bagging, handling, transport and use of Ammonium Nitrate in any building or part thereof shall be carried out under the supervision of a person employed by the licence holder who is conversant with the process thereof and the hazards connected therewith and the provisions of these rules.