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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(1)(iii) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(iii)[ Construction of new temples and Kalyana mandapams.] [Inserted by Act No. 26 of 1990.]