Delhi High Court - Orders
Courts On Its Own Motion In Re: Suicide ... vs Unknown on 20 March, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 793/2017, CRL.M.A. Nos.13198/2017, 14493/2017,
15145/2017, 16619/2017, 16639/2017, 3556/2018, 4559/2018,
8441/2018, 34126/2019, 4524/2020, 8850/2024
COURTS ON ITS OWN MOTION IN RE: SUICIDE COMMITTED
BY SUSHANT ROHILLA, LAW STUDENT OF I.P. UNIVERSITY
..... Petitioner
Through: Mr.Dayan Krishnan, Sr. Advocate with
Mr.Sukrit Seth and Ms.Aakashi Lodha,
Advocates.
versus
....... ..... Respondent
Through: Mr.Raajan Chawla, Mr.Gautam
Chauhan and Mr.Shyam Singh,
Advocates for R-1.
Mr.Harsh Kaushik and Mr.Arpit
Srivastava, Advocates for GGSIPU/R-
2.
Mr.Jayant Sud, Sr.Advocate with
Mr.Honey Khanna, Mr.Kartik Jasra,
Mr.Prannit Stefano, Mr.Shivam Nagpal
and Mr.Akash Basoya, Advocates for
R-4,5.
Mr.Atul Kumar, Ms.Sweety Singh,
Mr.Rahul Pandey, Advocates for
AIIMS, New Delhi/R-6.
Mr.B.P. Nahar and Mr.Neeraj Kumar,
Advocates for Dr.Ambedkar
University/R-7.
Mr.Ankit Jain, Mr.Aditya Chauhan,
Ms.Aparna Tyagi, Ms.Divyanshu Rathi
and Ms.Tanisha Gopal, Advocates of
ILI/R-15.
Mr.Vaibhav Raj, Mr.Gyan Prakash,
Ms.Neeraj, Advocates for Central
Sanskrit University ( formerly known
as the Rashtriya Sanskrit Sansthan)/R-
29.
W.P.(CRL) 793/2017 Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/03/2024 at 04:11:09
Mr.Arjun Mitra, Advocate for Indian
Institute of Technology Delhi and
Indraprastha Institute of Technology
Delhi/R-14 and 18.
Mrs.Avnish Ahlawat, standing counsel,
NSUI, DTU, IGNOU with
Ms.Laavanya Kaushik and Ms.Aliza
Alam, Advocates (R-9, 17, 35)
Mr.Yashvardhan, Ms.Kritika Nagap,
Mr.Akshay Gupta and Mr.Gyanendra
Shukla, Advocates for DSRU/R-8.
Mr.Navdeep Singh, Ms.Devika Thakur
and Mr.Ranvijay Singh, Advocates for
JNU, SAU, IIFT (R-12,22 and 32)
Mr.Vibhakar Mishra and Mr.Niraj
Kumar, Advocates for Lal Bahadur
Shashri University/R-31
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 20.03.2024
1. Registry is directed to issue notices without process to respondents Nos.3, 10, 11, 13, 16, 19, 20, 21, 23, 24, 25, 26, 27, 28, 30, 33, 34, 35, 36 and 37.
2. On receipt of notice, the said respondents are directed to file responses within two weeks.
3. Remaining respondents are also directed to file response, if not filed.
4. List on 28.05.2024.
SURESH KUMAR KAIT, J MANOJ JAIN, J MARCH 20, 2024/VLD W.P.(CRL) 793/2017 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/03/2024 at 04:11:09