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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(c) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Guest Houses) Regulations, 2003

(c)Such conversion charges /permission fee shall be applicable as per the approval/ revision from time to time by the Competent Authority/ Ministry of Urban Development.