Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Kerala - Subsection Section 31(c) in Nurses and Midwives Act, 1953 (c)Wilfully make or causes to be made any false representation in any matter relating to the register of certificates issued under this Act, shall be punishable with fine with fine which may extend to two hundred and fifty rupees.
