Section 7A(6) in The Maharashtra State Board of Technical Education Act, 1997
(6)The nominated members shall receive such allowances, as may be determined by the Government, for meeting the personal expenditure in attending the meetings or in performing any other functions as members.] [Section 7A was inserted by Maharashtra 1 of 2003, Section 7 (w.e.f. 27.11.2002).]
