Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 286] [Entire Act] Union of India - Subsection Section 286(a) in The Cantonments Act, 2006 (a)any person subject to Army, Navy or Air Force law, otherwise than as a military officer or a soldier; or