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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Kerala - Subsection

Section 31(2)(c) in Sree Sankaracharya University of Sanskrit Act, 1994

(c)Every appointment shall be made consistent with the provisions of this Act and the Statutes for the time being in force in relation to conditions of service.