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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Kerala - Subsection

Section 62(8) in The SreeNarayanaGuru Open University Act, 2021

(8)If the University fails to offer any explanation within the time limit specified under sub-section (7) or offers an explanation which in the opinion of the Government is unsatisfactory, the Government may issue such instructions as appear to them to be necessary or desirable in the circumstances of the case.