Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Mizoram - Subsection Section 12(3) in Lai Autonomous District (Village Councils) Act, 2007 (3)The President or the Secretary of a Village Council shaH have a list of persons performing collective works and shall see that each household is represented.
